Madhya Pradesh High Court
The State Of Madhya Pradesh Thr vs Smt. Asha Devi Kasotiya on 17 December, 2015
(1)
W.P. No.3661/15
17/12/2015
Shri R.P.Gupta, Govt. Advocate for the petitioner.
Shri Alok Sharma, Advocate has entered appearance for
respondent-workman and accepts notice. Let copy of the writ
petition along with Annexures be supplied to him.
Post this matter in the month of February, 2016 for further orders.
(Rohit Arya) Judge and