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Madhya Pradesh High Court

Manmohan vs Sunil Kumar on 4 September, 2024

1 MP-2729-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 2729 of 2024 (MANMOHAN Vs SUNIL KUMAR AND OTHERS ) Dated : 04-09-2024 Shri Ayush Chandrawade, learned counsel for the petitioner.

It is intimated that the arguing counsel is indisposed. List the matter after a week.

(GAJENDRA SINGH) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 05-09-2024 11:32:26