Madhya Pradesh High Court
Manmohan vs Sunil Kumar on 4 September, 2024
1 MP-2729-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 2729 of 2024 (MANMOHAN Vs SUNIL KUMAR AND OTHERS ) Dated : 04-09-2024 Shri Ayush Chandrawade, learned counsel for the petitioner.
It is intimated that the arguing counsel is indisposed. List the matter after a week.
(GAJENDRA SINGH) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 05-09-2024 11:32:26