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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3)(g) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(g)State Project Director, Sarva Shiksha Abhiyan shall be the ex officio Member Secretary of the Council.