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State of Uttar Pradesh - Section

Section 56 in The United Provinces Excise Act, 1910

56. Duty of officers of certain departments to report offences and to assist officers of the Excise Department.

- Every officer of the police, salt, opium and land revenue departments shall be bound to give immediate information to an officer of the Excise Department of all breaches of any of the provisions of this Act which may come to his knowledge, and to aid, any officer of the Excise Department in carrying out the provisions of this Act upon request made by such officer.