Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The State Bank Of India Act, 1955 (b)"Central Board" means the Central Board of Directors of the State Bank;(bb)[ "Chairman" means the Chairman of the Central Board;] [ Inserted by Act 35 of 1964, Section 2 (w.e.f. 1-12-1964).]
