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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2)(a) in Gujarat Panchayats (Amendment) Act, 1965

(a)for the words "The President, Vice-President" the words "The Vice-President" shall be and shall be deemed always to have been substituted;