Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(c) in The Orissa Motor Transport Workers' Rules, 1966 (c)he has obtained a degree in Labour and Social Welfare Personnel-Management or any allied course or study from any institution recognised by the State Government :
