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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in Customs House Agents Licensing Regulations, 1984

(2)He shall keep and maintain on file a copy of each of the documents, such as, bill of entry, shipping bill, transhipment application, etc., and copies of all his correspondence and other papers relating to his business as Custom House Agent.