Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(f) in Bihar Forest Contract Rules (f)In exploiting any clumps, damaged, malformed, dead or dying clumps will be cut first. Straight and healthy clumps will be out within the number prescribed, only thereafter.
