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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

Union of India - Subsection

Section 184(2)(l) in The Tripura Land Revenue And Land Reforms Act, 1960

(l)The manner of, payment of compensation, including the number of instalments in which the compensation may be paid or recovered and the period within which bonds may be redeemed;