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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(c) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(c)any weight or measure or weighing instrument which since the last stamping, has been repaired or re-adjusted so as to cease to conform to the requirements of these rules;