Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 72 in The General Rules (Civil), 1986

72. Commissions letters of requests etc. to foreign courts.

- Letters of request of commissions and other judicial documents meant for foreign or common-wealth countries shall be sent through the High Court and Ministry of External Affairs and Commonwealth Relations, Government of India, New Delhi.When issuing such commission the court shall have such funds deposited by the party at whose instance the commission is issued, as may, in the discretion of the court, be considered sufficient to defray the expenses likely to be incurred by the executing court. An undertaking should also be taken from the party concerned to pay such further sum as may be wanted by the executing court.
(D)Affidavit