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Union of India - Section

Section 110CC in Motor Vehicles Act, 1939

110CC. [ Award of interest where any claims is allowed. [Inserted by Act 56 of 1969, section 62 (w.e.f. 2-3-1970).]

- Where any Court or Claims Tribunal allows a claim for compensation made under this [Act], such Court or Tribunal may direct that in addition to the amount of compensation simple interest shall also be paid at such rate and from such date not earlier than the date of making the claim as it may specify in this behalf.