Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(123) in The Railway Protection Force Rules, 1987

123.1All superior officers and enrolled members of the Force shall wear uniformwhen attending parades, orderly room, courts of justice, official funerals or whileinspecting guards or when an inspecting officer is present in office and on all otheroccasions when required to do so. Official uniform or any of its shall not be wornwhen off duty:Provided that there may not be any objections its use in departmental culturalshows.