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Delhi High Court - Orders

Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 12 January, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     FAO 4/2022 & CM. APPL. 500/2022
                                            HARJEET KAUR CHAWLA                                  ..... Appellant
                                                                Through    Ms. Harjeet Kaur Chawla, Advocate
                                                                versus

                                            BMA WEALTH CREATORS PVT LTD                       ..... Respondent
                                                        Through  None.

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                         ORDER

% 12.01.2022

1. The hearing was conducted through video conferencing.

2. Issue notice to the respondent returnable on 26.08.2022.

3. Digital copy of the Arbitral Tribunal as well as District Court be requisitioned.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J JANUARY 12, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:12.01.2022 Signing Date:12.01.2022 22:20:56 21:41 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.