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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 20 May, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~22
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 941/2020
                            GURPREET SINGH                                                                  .....Petitioner
                                                          Through:            Mr. Pradeep Tripathi, Adv.

                                                          versus

                            THE CHAIRMAN, NTRO AND ORS.              .....Respondent
                                         Through: Mr. Vikram Jetly, CGSC with
                                         Ms. Shreya Jetly, Adv. for UOI
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                          ORDER

% 20.05.2026 Re-notify on 25 August 2026 for disposal at the end of the Board.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

MAY 20, 2026/aky This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2026 at 21:27:56