Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 20 May, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH .....Petitioner
Through: Mr. Pradeep Tripathi, Adv.
versus
THE CHAIRMAN, NTRO AND ORS. .....Respondent
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 20.05.2026 Re-notify on 25 August 2026 for disposal at the end of the Board.
C. HARI SHANKAR, J.
OM PRAKASH SHUKLA, J.
MAY 20, 2026/aky This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2026 at 21:27:56