Calcutta High Court (Appellete Side)
Gopal Krishna Dutta & Ors vs The State Of West Bengal & Ors on 17 February, 2011
Author: Harish Tandon
Bench: Harish Tandon
1 Sl/ 17.02.11 W.P. 12781 (W) of 2004 51 ac Gopal Krishna Dutta & Ors
-vs-
The State of West Bengal & Ors No one appears to represent the writ petitioners even at the second call. The writ petition, accordingly, stands dismissed for default.
(Harish Tandon, J.)