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Calcutta High Court (Appellete Side)

Gopal Krishna Dutta & Ors vs The State Of West Bengal & Ors on 17 February, 2011

Author: Harish Tandon

Bench: Harish Tandon

1 Sl/ 17.02.11 W.P. 12781 (W) of 2004 51 ac Gopal Krishna Dutta & Ors

-vs-

The State of West Bengal & Ors No one appears to represent the writ petitioners even at the second call. The writ petition, accordingly, stands dismissed for default.

(Harish Tandon, J.)