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State of Jharkhand - Section

Section 1 in Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1993

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1993.
(2)It shall come into force at once.
(3)It shall extend to the whole of the State of Bihar.