Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019 5. Format of Document. - E-Document and Changed Conveyance Movement Form as prescribed shall be LM-1 and LM-2 respectively.
