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[Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act]

State of Punjab - Subsection

Section 88(4)(c) in The Punjab Panchayati Raj Act, 1994

(c)a Water rate, where arrangement for the supply of water for drinking, irrigation or any other purpose is made by the Gram Panchayat within its jurisdiction;