Madhya Pradesh High Court
Smt.Indira vs The State Of Madhya Pradesh on 20 August, 2019
Author: Virender Singh
Bench: Virender Singh
1 MCRC-11620-2016 The High Court Of Madhya Pradesh MCRC-11620-2016 (SMT.INDIRA Vs THE STATE OF MADHYA PRADESH) 23 Indore, Dated : 20-08-2019 At the request of learned counsel for the applicant, the case is adjourned.
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(VIRENDER SINGH) JUDGE MK Digitally signed by MUKTA KAUSHAL Date: 21/08/2019 17:19:36