Supreme Court - Daily Orders
S. Srinevass Rao vs State Rep. By Inspector on 3 October, 2023
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.1707 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 34623/2023
S. SRINEVASS RAO Petitioner(s)
VERSUS
STATE REP. BY INSPECTOR Respondent(s)
(FOR ADMISSION and I.R. and IA No.178437/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.178438/2023-EXEMPTION FROM
SURRENDERING WITHIN TIME )
Date : 03-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
[IN CHAMBER]
For Petitioner(s) Mr. Tanmaya Agarwal, Adv.
Mr. Shwetank Sailakwal, AOR
Mr. Mayank Suryan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 On due consideration, application for exemption from surrendering is dismissed.
2 However, in the interest of justice, the petitioner is granted four weeks time to surrender and file proof thereof.
(GULSHAN KUMAR ARORA) (AMITA PANDEY)
AR-CUM-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.10.04
16:20:12 IST
Reason: