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Supreme Court - Daily Orders

S. Srinevass Rao vs State Rep. By Inspector on 3 October, 2023

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

     ITEM NO.1707                              COURT NO.4                 SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 34623/2023

     S. SRINEVASS RAO                                                     Petitioner(s)

                                                    VERSUS

     STATE                 REP. BY INSPECTOR                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.178437/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.178438/2023-EXEMPTION FROM
     SURRENDERING WITHIN TIME )

     Date : 03-10-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
                                               [IN CHAMBER]


     For Petitioner(s)                 Mr. Tanmaya Agarwal, Adv.
                                       Mr. Shwetank Sailakwal, AOR
                                       Mr. Mayank Suryan, Adv.


     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1 On due consideration, application for exemption from surrendering is dismissed.

2 However, in the interest of justice, the petitioner is granted four weeks time to surrender and file proof thereof.




             (GULSHAN KUMAR ARORA)                                   (AMITA PANDEY)
                   AR-CUM-PS                                       COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
NEETA SAPRA
Date: 2023.10.04
16:20:12 IST
Reason: