Section 22(2)(e) in The Jodhpur National University, Jodhpur Act, 2009

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State of Rajasthan - Subsection

Section 22(2)(e) in The Jodhpur National University, Jodhpur Act, 2009

(e)To recommend to the Sponsoring Body about the Voluntary liquidation of the University if a situation arises when smooth functioning of the University does not remain possible,in spite of all efforts; and

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State of Rajasthan - Subsection

Section 22(2)(e) in The Jodhpur National University, Jodhpur Act, 2009