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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)The Secretary of the Board or any other officer authorized by him shall submit a statement to the Government on 15th day of March every year or on such other date as the Government may specify, an annual report appending a classified statement of accounts of the fund with the auditor's report.