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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(b) in The M.P. Prisoner's Leave Rules, 1989

(b)[ Omitted.] [[Omitted by Notification I. No. 3-5-2009-III-Jail-335, dated 5-2-2009. Prior to omission it was as under: