Gujarat High Court
Fortis vs Gsl(India) on 24 July, 2012
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
COMP/286/1999 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD COMPANY PETITION No. 286 of 1999 ========================================================= FORTIS FINANCIAL SERVICES LTD. - Petitioner(s) Versus GSL(INDIA) LTD. - Respondent(s) ========================================================= Appearance : MR PC KAVINA for Petitioner(s) : 1,MR RAJNI H MEHTA for Petitioner(s) : 1, NOTICE NOT RECD BACK for Respondent(s) : 1, ========================================================= CORAM : HON'BLE SMT. JUSTICE ABHILASHA KUMARI Date : 24/07/2012 ORAL ORDER
The endorsement on the Board indicates that Notice issued to respondent has not been received back, either served or unserved. Registry to await the service of Notice upon the respondent.
List on 21.08.2012.
(Smt. Abhilasha Kumari, J.) (sunil)