Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(iii) in Jharkhand Raksha Shakti University Act, 2016 (iii)to extend the benefit of knowledge and skills with regard to law enforcement agencies thereby contributing to the development of individuals and society;
