Section 26(2) in The Government Securities Regulations, 2007
(2)A fee of rupees ten shall be payable for obtaining information regarding Government security under regulation 18 or 19 and a fee of rupees two shall be payable for each page of certified copy granted under regulation 19 by way of cash against proper receipt or by demand draft or bankers cheque payable to the bank.FORM I[See regulation 3(2)]Subsidiary General Ledger/constituents' Subsidiary General Ledger Account Details
