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State of Himachal Pradesh - Section

Section 153 in Himachal Pradesh Co-Operative Societies Rules, 1971

153. Language for proceedings under the Act.

- Every report made under section 63, 65, 66, 67 and 69 and every award or decision made under section 73 and every judgement made in appeal under section 93, and every order passed under sections 94 and 95 shall be in Hindi in Devnagri script or in the English language.