Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act] State of West Bengal - Subsection Section 124(2)(iv) in West Bengal Co-operative Societies Rules, 2011 (iv)A casual vacancy in the membership of the committee shall be filled up by the nominating authority, as early as possible for the remaining period of the term.