Calcutta High Court - Port Blair
Sk Prohlad Sikdar & Ors vs Anand Vardhan Mishra(Danics) on 2 April, 2026
In the High Court of Calcutta Circuit Bench
At Port Blair
C.P.A.N. 13 of 2024
02.04.2026 in
WPA 944 of 2023
Ct.25,sl.1.
sk Prohlad Sikdar & Ors.-vs- Anand Vardhan Mishra(Danics)
Ms. G.Mini
...for the petitioners
Mr. V.D.Siva Balan
...for the respondent/alleged contemnor.
1. An affidavit of compliance is filed by the alleged contemnor i.e. dated October 27, 2025 along with certain documents.
2. Ms. G. Mini, learned advocate for the petitioners seeks to take out an exception to the same. Let an exception to the affidavit of compliance filed by the alleged contemnor as above, be filed by the petitioners within a period of 15 days time from today.
3. Let a copy thereof be served upon the learned advocate appears for the alleged contemnor in advance.
4. Let this matter appear in the list on the date of sitting after 15 days.
(Rai Chattopadhyay, J.) 2