Kerala High Court
K.P.Varghese vs Cochin Shipyard Staff Co-Operative ... on 7 August, 2012
Author: K.Surendra Mohan
Bench: K.Surendra Mohan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN
TUESDAY, THE 7TH DAY OF AUGUST 2012/16TH SRAVANA 1934
WP(C).No. 15018 of 2012 (B)
---------------------------
.NO./ IN ARC.24/2010 of KERALA CO-OP.TRIBUNAL,TVM.
PETITIONER(S):
-------------
K.P.VARGHESE, AGED 50 YEARS
S/O. SRI.PAULOSE, RESIDING AT ASOKA APARTMENTS
KOVILVATTOM ROAD, ERNAKULAM, KOCHI-682 031.
BY ADVS.SRI.P.GOPAKUMARAN NAIR
SRI.C.S.DIAS
SRI.K.JOSE KURIAKOSE
SRI.N.K.SUBRAMANIAN
RESPONDENT(S):
--------------
1. COCHIN SHIPYARD STAFF CO-OPERATIVE HOUSE
CONSTRUCTION SOCIETY LTD.
LTD.NO.E.346, ERNAKULAM, KOCHI-682 015
REPRESENTED BY ITS SECRETARY.
2. THE ARBITRATOR/ASSISTANT REGISTRAR (GENERAL)
OF CO-OPERATIVE SOCIETIES (PLANNING)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KANAYANNUR TALUK, ERNAKULAM-682 031.
BY ADV. SRI.C.S.AJITH PRAKASH
BY ADV. SRI.PAUL C THOMAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07-08-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
kkj
K.SURENDRA MOHAN,J.
---------------------------------------------
WP(C).No.15018 of 2012
----------------------------------------------
Dated this the 7th day of August, 2012
J U D G M E N T
A memo has been filed by the counsel for the petitioner that this writ petition is not pressed. Hence this writ petition is dismissed as not pressed.
K.SURENDRA MOHAN, JUDGE kkj