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Kerala High Court

K.P.Varghese vs Cochin Shipyard Staff Co-Operative ... on 7 August, 2012

Author: K.Surendra Mohan

Bench: K.Surendra Mohan

       

  

  

 
 
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT:

              THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN

         TUESDAY, THE 7TH DAY OF AUGUST 2012/16TH SRAVANA 1934

                      WP(C).No. 15018 of 2012 (B)
                      ---------------------------
           .NO./ IN ARC.24/2010 of KERALA CO-OP.TRIBUNAL,TVM.

PETITIONER(S):
-------------

         K.P.VARGHESE, AGED 50 YEARS
         S/O. SRI.PAULOSE, RESIDING AT ASOKA APARTMENTS
         KOVILVATTOM ROAD, ERNAKULAM, KOCHI-682 031.

         BY ADVS.SRI.P.GOPAKUMARAN NAIR
                 SRI.C.S.DIAS
                 SRI.K.JOSE KURIAKOSE
                 SRI.N.K.SUBRAMANIAN

RESPONDENT(S):
--------------

     1.  COCHIN SHIPYARD STAFF CO-OPERATIVE HOUSE
           CONSTRUCTION SOCIETY LTD.
         LTD.NO.E.346, ERNAKULAM, KOCHI-682 015
         REPRESENTED BY ITS SECRETARY.

     2.  THE ARBITRATOR/ASSISTANT REGISTRAR (GENERAL)
         OF CO-OPERATIVE SOCIETIES (PLANNING)
         OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (GENERAL)
         KANAYANNUR TALUK, ERNAKULAM-682 031.

         BY ADV. SRI.C.S.AJITH PRAKASH
         BY ADV. SRI.PAUL C THOMAS

       THIS WRIT PETITION (CIVIL)  HAVING COME UP FOR ADMISSION ON
07-08-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:


kkj



                 K.SURENDRA MOHAN,J.
           ---------------------------------------------
                 WP(C).No.15018 of 2012
          ----------------------------------------------
        Dated this the 7th day of August, 2012

                      J U D G M E N T

A memo has been filed by the counsel for the petitioner that this writ petition is not pressed. Hence this writ petition is dismissed as not pressed.

K.SURENDRA MOHAN, JUDGE kkj