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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(3)The Election Officer may while interpreting an entry in the voters list overlook the clerical or printing errors, only, but he shall record the interpretation adopted by him, together with the reasons therefor, while making the formal acceptance or rejection on scrutiny of a nomination.