Allahabad High Court
Anil Vijay Lal And Another vs State Of U.P. Trhu' Collector, Meerut ... on 11 January, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 93 of 2005 Petitioner :- Anil Vijay Lal And Another Respondent :- State Of U.P. Trhu' Collector, Meerut And Another Petitioner Counsel :- Anoop Trivedi Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J. Case called out. None appears to press this First Appeal on behalf of the appellants.
It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated. Order Date :- 11.1.2010 AR