Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(3) in Calicut University Act, 1975

(3)The University may invest such part of the moneys in the Calicut University Fund, as it may deem fit, in the Government securities or securities guaranteed by the Government of India.