Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(2) in The Punjab Industrial Housing Rules, 1982 (2)Notices under sub-section (1) of section 19 and under sub-section (1) of section 21 of the Act shall be in Form 'E' and Form 'F' respectively.
