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Union of India - Section

Section 2 in The Sailing Vessels (Statement Of Crew) Rules, 1960

2. Form of statement of crew.

(1)The statement of the crew referred to in Section 429 shall be maintained in the form set out in the Schedule to these rules.
(2)Every change in the personnel of the crew shall be recorded in the statement of the crew and the statement maintained up-to-date.