Supreme Court - Daily Orders
Raju Grover vs M/S Kalati Constructions Pvt. Ltd. . on 4 January, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.21 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)No............../2016
(CC No.22333/2015)
(Arising out of impugned final judgment and order dated 17/07/2015
in CA No.12/2015 in CP No.6/2014 passed by the High Court
of Judicature at Bombay)
RAJU GROVER Petitioner(s)
VERSUS
M/S KALATI CONSTRUCTIONS PVT. LTD. & ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Huzefa Ahmadi,Sr.Adv.
Mr. Ashish Prasad,Adv.
Mr. Avinash Tripathi,Adv.
Ms. Mukta Dutta,Adv.
Mr. Harish Pandey,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.01.06 16:04:14 IST Reason: