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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4A(3)(e) in The M.P. Licensing Board (Electrical) Regulations, 1960

(e)to nominate representatives in various centres under its jurisdiction for the purpose of carrying out the examinations and tests for Wiremen;