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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(2)(f) in Arunachal Pradesh Nursing Council Act, 2011

(f)the procedure of the transaction of business shall not be transacted at any meeting of the Council, unless a quorum of six members are present, and