Bombay High Court
Mohammed Riyaz Shaikh And 2 Ors vs Edit Ii Productions And 5 Ors on 4 December, 2019
Author: Sarang V. Kotwal
Bench: K.K.Tated, Sarang V. Kotwal
Trusha
T. 512 nmal936-19.doc
Mohite
Digitally signed
by Trusha T.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Mohite
Date: ORDINARY ORIGINAL CIVIL JURISDICTION
2019.12.06
17:10:20 +0530
NOTICE OF MOTION (L) NO.936 OF 2019
IN
APPEAL NO.461 OF 2019
Mohammed Riyaz Shaikh and Ors. .. Applicants
vs.
Edit II Productions and Ors. .. Respondents
Ms.Neeta Karnik for the Applicants Mr.Rohaan Cama i/b Ms.Sapana Rachure for the respondent no.1 CORAM: K.K.TATED & SARANG V. KOTWAL, J.J. DATED: DECEMBER 04, 2019 P.C. . Not on board. At the request of learned counsel for the Applicants, matter is taken on board for urgent order.
2 Heard.
3 Ad-interim protection granted on 8.11.2019 to continue till next date.
(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Mohite 1/1