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Bombay High Court

Mohammed Riyaz Shaikh And 2 Ors vs Edit Ii Productions And 5 Ors on 4 December, 2019

Author: Sarang V. Kotwal

Bench: K.K.Tated, Sarang V. Kotwal

Trusha
T.                                                                                  512 nmal936-19.doc
Mohite
Digitally signed
by Trusha T.
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Mohite
Date:                           ORDINARY ORIGINAL CIVIL JURISDICTION
2019.12.06
17:10:20 +0530

                                     NOTICE OF MOTION (L) NO.936 OF 2019
                                                     IN
                                            APPEAL NO.461 OF 2019
                   Mohammed Riyaz Shaikh and Ors.                   .. Applicants


                   vs.


                   Edit II Productions and Ors.                     .. Respondents

Ms.Neeta Karnik for the Applicants Mr.Rohaan Cama i/b Ms.Sapana Rachure for the respondent no.1 CORAM: K.K.TATED & SARANG V. KOTWAL, J.J. DATED: DECEMBER 04, 2019 P.C. . Not on board. At the request of learned counsel for the Applicants, matter is taken on board for urgent order.

2 Heard.

3 Ad-interim protection granted on 8.11.2019 to continue till next date.

(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Mohite 1/1