Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

Constitution Subarticle

Section 12(9)(b) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

(b)the votes of all the State Governments taken together shall have a weightage of two-thirds of the total votes cast,