Supreme Court - Daily Orders
C.I.T.-Ii vs Jawahar Lal Agrawal on 17 April, 2014
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ITEM NO.15 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2014
CC 6072/2014
(From the judgement and order dated 29/08/2013 in ITA No.3/2013 of
The HIGH COURT OF M.P. AT INDORE)
C.I.T.-II Petitioner(s)
VERSUS
JAWAHAR LAL AGRAWAL Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP)
Date: 17/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gourab Banerji,ASG
Mr. Rupesh Kumar,Adv.
Mr. T.M. Singh,Adv.
Ms. Anil Katiyar,Adv.(Not present)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. However, the question of law is kept open.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar