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[Cites 0, Cited by 0] [Section 24D(2)] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(2)(b) in The Orissa Agricultural Produce Markets Rules, 1958

(b)proposed facilities, for purchase/sale and storage of all notified agricultural produce, live stock or live stock products, and the produce of pisciculture or marine products.