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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xx) in Rajasthan Cinemas (Regulation) Rules, 1959

(xx)"Temporary enclosure" means that portion of a place licensed for special cinematograph exhibition or for a touring cinematograph where cinematograph apparatus is kept or erected or where films are stored and wound;