Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(d) in The Orissa Agricultural Produce Markets Rules, 1958 (d)the date on which and the place or places at which the votes of the electors shall be taken if there be a poll and the hours during which polls be taken; and
