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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(b) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(b)such number, as may be prescribed, of representatives of employers and employees to be nominated by the State Government: