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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in Information Assistant, Class III, Competitive Examination Rules, 2015

(1)No candidate shall be allowed to appear at the examination unless the Board is satisfied that,-
(a)the candidate possesses the requisite qualification under the relevant recruitment rule for the said post; and
(b)he has paid the requisite fees along with the-application.