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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(m) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(m)the manner of maintenance of proper records and other documents by the Town Vending Committee, Municipality, planning authority and State Nodal Officer in respect of street vendors;