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[Cites 0, Cited by 0] [Section 3(20A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20A)(n) in The Wild Life (Protection) Amendment Act, 2002

(n)in clause (31), for sub- clause (b), the following sub- clause shall be substituted, namely:-" (b) antler, bone, carapace, shell, horn, rhinoceros horn, hair, feather, nail, tooth, tusk, musk, eggs, nests and honeycomb;";